Rangston Kharumnuid Vs State Of Meghalaya

Meghalaya HC 17 Dec 2025 Criminal Petition No. 86 Of 2025 (2025) 12 MEG CK 0014

Bench: Single Bench

Judgement Snapshot

Case Number

Criminal Petition No. 86 Of 2025

Hon'ble Bench

B. Bhattacharjee, J

Advocates

S.P. Mahanta, N.G. Shylla, H. Abraham

Judgement Text

Translate:

B. Bhattacharjee, J

It is pointed out by the learned PP appearing for the State that though the petitioner has sought quashing of the FIR dated 24.03.2024 in this petition, the complainant has not been made a party.

Mr. S.P. Mahanta, learned Legal Aid counsel appearing for the petitioner prays for grant of some time to implead the complainant as a party respondent in this matter.

Prayer allowed.

List after 2 (two) weeks.

Himachal Pradesh HC