S. M. Subramaniam, J
1. Mr.R.Singaravelan, learned Senior Counsel for Mr.Vijayan Subramanian and Mr.M.Dhanush, learned counsel takes notice for 1st defendant.
2. Mr.P.H.Aravind Pandian, learned Senior Counsel for Mr.Vijayan Subramanian and Mr.M.Dhanush takes notice for 4th defendant.
3. Notice to 2nd, 3rd and 5th defendants, returnable on 02.01.2026. Private notice is also permitted.
4. Post the matter on 02.01.2026.
5. Meanwhile, 5th defendant is directed to examine the complaint filed by the applicant by hearing all the parties and submit a report before this Court on 02.01.2026.
