Okram Henry Singh Vs Thangjam Arunkumar & Ors

Manipur High Court 15 Jan 2026 Election Petition No. 1 of 2022, Election Recrimination No. 1 Of 2022 (2026) 01 MAN CK 0384
Bench: Single Bench

Judgement Snapshot

Case Number

Election Petition No. 1 of 2022, Election Recrimination No. 1 Of 2022

Hon'ble Bench

Ahanthem Bimol Singh, J; A. Guneshwar Sharma, J

Advocates

Ajoy Pebam, Chinglemba

Judgement Text

Translate:

Ahanthem Bimol Singh, J

I have heard at length the submission advanced by Mr. Ajoy Pebam, learned counsel appearing for the petitioner.

Mr. Chinglemba, learned counsel appeared on behalf of respondent No. 1. None appeared on behalf of the other respondents.

Due to paucity of time, hearing of these cases cannot be concluded today.

As prayed for, list these cases again on 20-01-2026 for further hearing at 02:00 P.M.

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Case Metadata
  • Ck Citation: (2026) 01 MAN CK 0384
  • Coram: Ahanthem Bimol Singh, J; A. Guneshwar Sharma, J
  • Bench: Single Bench
  • Advocates: Ajoy Pebam, Chinglemba
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