Pangeijam Muhon Singh Represented By His Lrs Vs Paonam Gouramohon @ Bormani Singh Represented By His Lrs & Ors.

Manipur High Court 20 Jan 2026 Second Appeal From Judgment And Decree No. 6 Of 2018 (2026) 01 MAN CK 0720
Bench: Single Bench

Judgement Snapshot

Case Number

Second Appeal From Judgment And Decree No. 6 Of 2018

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

Th. Henba, Mohen

Judgement Text

Translate:

Ahanthem Bimol Singh, J

Mr. Th. Henba, learned counsel appearing for the appellants seeks two weeks' time for submitting synopsis and written argument along with relevant citations.

Mr. Mohen, learned counsel appearing for the respondents also seeks some time for submitting written argument along with relevant citations.

As prayed for by the counsel appearing for the parties, list this case again on 16-03-2026.

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