Amit Kumar & Ors Vs Union Of India & Ors

Supreme Court Of India 6 Feb 2026 Interlocutory Application No. 25652 Of 2026 In Criminal Appeal No. 1425 Of 2025 (2026) 02 SC CK 0297
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Interlocutory Application No. 25652 Of 2026 In Criminal Appeal No. 1425 Of 2025

Hon'ble Bench

J.B. Pardiwala, J; R. Mahadevan, J

Advocates

Mehmood Pracha, R. H. A. Sikander, Jatin Bhatt, Sanawar, Kshitij Singh, Nujhat Naseem, Sikander Raza, Faisal Mohammad, Kumail Abbas, Aparna Bhat Amicus Curiae, Mayank Sapra, Karishma Maria, Lalima Das, K.M. Nataraj, Chitransh Sharma, Vatsal Joshi, Anuj Srinivas Udupa, Ruchi Kohli, Arvind Kumar Sharma, Mrinal Gopal Elker, Brijender Chahar, Mukesh Kumar Maroria, Amit Sharma Ii, Bani Dikshit, Varun Chugh, Gaurang Bhushan, Jagdish Chandra, Swati Ghildiyal, Neha Singh, K. Enatoli Sema, Amit Kumar Singh, Chubalemla Chang, Prang Newmai, Yanmi Phazang, Vidushi Bajpai, Lokesh Sinhal, Samar Vijay Singh, Sabarni Som, Aman Dev Sharma, Nikunj Gupta, Sarthak Arya, Gaj Singh, Ishika Gupta, Vikramaditya Chauhan, Subrata Chakraborty, Sourabh Dahiya, Amith Krishnan H , Parmanand Gaur, Megha Gaur, Vibhav Mishra, Shiv Mangal Sharma, Shalini Singh, Nidhi Jaswal, Rudratiya Khare, Gautam Singh, Parth Awasthi, Pashupathi Nath Razdan, Mahesh Agarwal, Rishi Agrawala, Madhavi Agarwal, Sanjeevi Seshadri, Akshay Agarwal, Manish Sharma, E. C. Agrawala, Lokesh Sinhal, Karishma Malani, Akshay Amritanshu, Nikunj Gupta, Ishika Gupta, Sarthak Srivastava, Mayur Goyal, Sarthak Arya, Seema Sindhu, Abhay Nair, Harsh Rekha, Disha Singh, Anil Shrivastav, Eliza Bar, Swati Ghildiyal, Neha Singh, Aman Panwar, Sanchit Garga, Abhinav Kumar, Manav Kaushik, Kunal Rana, Shashwat Jaiswal, Bhanu Pratap Singh, Diksha Arora, Kaushal Gautam, Snehpreet Kaur, Prashant Alai, Kunal Mimani, Shrirang B. Varma, Siddharth Dharmadhikari, Aaditya Aniruddha Pande, Avijit Mani Tripathi, Upendra Mishra, P.S. Negi, T.K. Nayak, Marbiang Khongwir, Nishe Rajen Shonker, Mrs. Anu K Joy, Santhosh K, Alim Anvar, Mrs. Devika A.l., Shashi Bala, Praveen Chaudhary, Sanpreet Singh Ajmani, Amit Kumar, Amitoz Kaur, Shivani Agrahari, Mohit Kumar Gupta, Misha Rohatgi, Nakul Mohta,, Amulya Upadhyay, Ayush Kashyap, Sameer Abhyankar, Aryan Srivastava, Krishna Rastogi, Sudarshan Lamba, Brijender Chahar, Abhijeet Pandove, Amit Sharma B, Gaurang Bhushan, Bani Dikshit, Jagdish Chandra, Karan Chahar, Rajbahadur Yadav, Pukhrambam Ramesh Kumar, Karun Sharma, Anupama Ngangom, Rajkumari Divyasana

Final Decision

Disposed Of

Judgement Text

Translate:

J.B. Pardiwala, J

1. Heard Ms. Aparna Bhat, the learned Amicus Curiae and Mr. K.M. Nataraj, the learned Additional Solicitor General for the Union of India.

2. By this application the following has been prayed for:-

"a) Direct the appointment of Dr. T.C.A. Anant, former Chief Statistician of India, as Technical Consultant to the National Task Force for comprehensive and scientific analysis of the survey data;

b) Direct the Ministry of Education, Union of India, to extend all necessary administrative support, infrastructure, data access, and to provide appropriate remuneration /honorarium to Dr. Anant, as per prevalent norms or as may be fixed by this Hon'ble Court."

3. We direct that :-

(i) Dr. T.C.A. Anant, former Chief Statistician of India be appointed as Technical Consultant to the National Task Force for the purpose of comprehensive and scientific analysis of the survey data.

(ii) The Ministry of Education, Union of India shall pass an order of appointment of Dr. T.C.A. Anant at the earliest.

(iii) We also direct the Ministry of Education, Union of India to extend all necessary administrative support, more particularly the infrastructure & data access and to provide appropriate remuneration/honorarium to Dr. Anant in accordance with prevalent norms.

4. With the aforesaid directions, this interlocutory application stands disposed of accordingly.

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