Dalip Kumar and Another Vs State of Punjab and Others

High Court Of Punjab And Haryana At Chandigarh 7 Feb 2013 Criminal Miscellaneous No. M-3698 of 2013 (O and M) (2013) 02 P&H CK 0163
Bench: Single Bench

Judgement Snapshot

Case Number

Criminal Miscellaneous No. M-3698 of 2013 (O and M)

Hon'ble Bench

Vijender Singh Malik, J

Advocates

Sumeet Puri, for the Appellant;

Judgement Text

Translate:

Vijender Singh Malik, J.@mdashLearned counsel for the petitioners wishes to withdraw the petition on the ground that the matter has been compromised. Dismissed as withdrawn.

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