Virender Vs State of Haryana and others

High Court Of Punjab And Haryana At Chandigarh 11 Dec 2012 CRWP No. 2061 of 2012 (2012) 12 P&H CK 0126
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

CRWP No. 2061 of 2012

Hon'ble Bench

Rameshwar Singh Malik, J; Jasbir Singh, J

Advocates

Sidakmeet Sandhu, for the Appellant;

Final Decision

Dismissed

Judgement Text

Translate:

Jasbir Singh, J.@mdashAfter arguing for sometime, counsel for the petitioner wishes to withdraw this petition to file a fresh one after giving better particulars. Liberty granted.

2. Dismissed as withdrawn.

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Case Metadata
  • Ck Citation: (2012) 12 P&H CK 0126
  • Coram: Rameshwar Singh Malik, J; Jasbir Singh, J
  • Bench: Division Bench
  • Advocates: Sidakmeet Sandhu, for the Appellant;
  • Result: Dismissed
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