Amardeep Singh Vs State of Punjab and Others

High Court Of Punjab And Haryana At Chandigarh 11 Dec 2012 CWP No. 16835 of 2012 (2012) 12 P&H CK 0140

Bench: Single Bench

Result Published

Judgement Snapshot

Case Number

CWP No. 16835 of 2012

Hon'ble Bench

Tejinder Singh Dhindsa, J

Advocates

R.K. Chopra, with Mr. Amit Chopra, for the Appellant;

Final Decision

Dismissed

Judgement Text

Translate:

Tejinder Singh Dhindsa, J.@mdashLearned counsel for the petitioner prays that he may be permitted to withdraw the present writ petition with liberty to file a petition afresh on the same cause of action with better particulars. Dismissed as withdrawn with liberty as prayed for.

Madhya Pradesh High Court