Augustine George Masih, J.@mdashFor orders see judgment of even date passed in CWP No. 11270 of 2011 titled as ASI Ram Singh and others vs. State of Haryana and others.
Suresh Kumar Vs State of Haryana and Others
              
              Bench: Single Bench
            
          
          
          
        Judgement Snapshot
Case Number
CWP No. 6123 of 2012
Hon'ble Bench
Augustine George Masih, J
Advocates
D.S. Patwalia, Mr. Sat Narain Yadav, Mr. Suresh Kumar Redhu, Mr. Pritam Saini, Mr. Ravi Pratap Singh, Mr. Sandeep Singh Ghangas and Mr. Rakesh Lathwal, for the Appellant; Harish Rathee, D.A.G., Haryana, for the Respondent
Judgement Text
              Translate: