Ravinder Vs State of Haryana

High Court Of Punjab And Haryana At Chandigarh 14 Dec 2012 Criminal Miscellaneous No. M-13307 of 2012 (2012) 12 P&H CK 0158
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Criminal Miscellaneous No. M-13307 of 2012

Hon'ble Bench

Naresh Kumar Sanghi, J

Advocates

Jai Vir Yadav, for the Appellant; YPS Malik, AAG, Haryana, for the Respondent

Final Decision

Dismissed

Judgement Text

Translate:

Naresh Kumar Sanghi, J.@mdashLearned counsel for the petitioner prays for withdrawal of the present petition. Dismissed as withdrawn.

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Case Metadata
  • Ck Citation: (2012) 12 P&H CK 0158
  • Coram: Naresh Kumar Sanghi, J
  • Bench: Single Bench
  • Advocates: Jai Vir Yadav, for the Appellant; YPS Malik, AAG, Haryana, for the Respondent
  • Result: Dismissed
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