Kartar Kaur Vs State of Punjab and others

High Court Of Punjab And Haryana At Chandigarh 17 Aug 2012 CWP No. 17796 of 2011 (O and M) (2012) 08 P&H CK 0312
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

CWP No. 17796 of 2011 (O and M)

Hon'ble Bench

Mahesh Grover, J

Advocates

H.S. Virk, for Mr. S.K. Bawa, for the Appellant;

Final Decision

Dismissed

Judgement Text

Translate:

Mahesh Grover, J.@mdashThe instant petition is dismissed for non-compliance of the orders of this Court considering the fact that the matter has been pending since September, 2011 and almost a year has elapsed. However, liberty is granted to the petitioner to file a fresh one on the same cause of action with complete particulars.

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