Som Singh Vs Chairman, Canara Bank and Others

High Court Of Punjab And Haryana At Chandigarh 14 Sep 2012 C.W.P. No. 18160 of 2012 (O and M) (2012) 09 P&H CK 0333
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

C.W.P. No. 18160 of 2012 (O and M)

Hon'ble Bench

Rajesh Bindal, J

Advocates

Rajeshwar Singh, for the Appellant;

Final Decision

Dismissed

Judgement Text

Translate:

Rajesh Bindal, J.@mdashThe petitioner has challenged the order dated 17.6.2008 in the writ petition filed in the year 2012. The same is dismissed on account of delay and laches.

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