Jasbir Singh, Acting Chief Justice
1. For orders, see a separate detailed order of even date passed in Civil Writ Petition No. 6830 of 1992 titled as "Naik Prem Singh v. Union of India and Others".
Ex. Havildar Gurbachan Singh Vs Union of India and Others
Bench: Single Bench
Judgement Snapshot
Case Number
Civil Writ Petition No. 8388 of 2000 (O and M)
Hon'ble Bench
Jasbir Singh, Acting C.J.
Advocates
Kunal Dawar, Central Government Standing Counsel, for the Respondent
Judgement Text
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