Jasbir Singh, Acting Chief Justice
1. For orders, see a separate detailed order of even date passed in Civil Writ Petition No. 6830 of 1992 titled as ""Naik Prem Singh v. Union of
India and Others"".
Lt. Col. G.S. Parmar (Retired) Vs Union of India and Others
Case No: Civil Writ Petition No. 8893 of 2000 (O and M)
Date of Decision: Sept. 14, 2012
Hon'ble Judges: Jasbir Singh, Acting C.J.
Bench: Single Bench
Advocate: Kunal Dawar, Central Government Standing Counsel, for the Respondent