Nihal Singh Vs State of Haryana and Others

High Court Of Punjab And Haryana At Chandigarh 19 Sep 2012 CWP No. 18545 of 2012 (2012) 09 P&H CK 0370
Bench: Division Bench

Judgement Snapshot

Case Number

CWP No. 18545 of 2012

Hon'ble Bench

Rajiv Narain Raina, J; Hemant Gupta, J

Advocates

Rajiv Sharma, for the Appellant;

Judgement Text

Translate:

Hemant Gupta, J.@mdashThe issues raised in the present writ petition are covered by the judgment of this Court in LPA No. 2096 of 2011 titled "Haryana Urban Development Authority & others Vs. Sandeep & others" decided on 25.04.2012. In view of the said fact, the present writ petition is disposed of in the same terms, as in Sandeep''s case (supra).

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Case Metadata
  • Ck Citation: (2012) 09 P&H CK 0370
  • Coram: Rajiv Narain Raina, J; Hemant Gupta, J
  • Bench: Division Bench
  • Advocates: Rajiv Sharma, for the Appellant;
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