Vinod Kumar Vs State of Haryana and Others

High Court Of Punjab And Haryana At Chandigarh 19 Sep 2012 CWP No. 10816 of 2011 (2012) 09 P&H CK 0371
Bench: Single Bench

Judgement Snapshot

Case Number

CWP No. 10816 of 2011

Hon'ble Bench

Augustine George Masih, J

Advocates

S.K. Redhu, for the Appellant; Harish Rathee, D.A.G. Haryana, for the Respondent

Judgement Text

Translate:

Augustine George Masih, J.@mdashCounsel for the petitioner states that the present writ petition has been rendered in fructuous. Ordered accordingly.

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Case Metadata
  • Ck Citation: (2012) 09 P&H CK 0371
  • Coram: Augustine George Masih, J
  • Bench: Single Bench
  • Advocates: S.K. Redhu, for the Appellant; Harish Rathee, D.A.G. Haryana, for the Respondent
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