Vijender Singh Malik, J.@mdashLearned counsel for the petitioner wishes to withdraw the petition at this stage. Dismissed as withdrawn.
Tarsem Singh Vs State of Haryana and Others
Case No: Criminal Miscellaneous No. M-28420 of 2012 (O and M)
Date of Decision: Sept. 20, 2012
Hon'ble Judges: Vijender Singh Malik, J
Bench: Single Bench
Advocate: Vikas Singh, for the Appellant;
Final Decision: Dismissed