Hari Singh Vs Secretary to Govt. of Punjab and Another

High Court Of Punjab And Haryana At Chandigarh 17 Dec 2012 Civil Writ Petition No. 3901 of 1999 (O and M) (2012) 12 P&H CK 0183
Bench: Division Bench

Judgement Snapshot

Case Number

Civil Writ Petition No. 3901 of 1999 (O and M)

Hon'ble Bench

Surya Kant, J; R.P. Nagrath, J

Advocates

M.L. Saggar, with Mr. Sunny Saggar, for the Appellant; Mikhail Kad, AAG, Punjab and Mr. Puneet Jindal, Advocate, for the Respondent

Judgement Text

Translate:

Surya Kant, J.

CM No. 17774 of 2012

1. For the reasons mentioned in the application, the same is allowed and the writ petition is dismissed as withdrawn. CM stands disposed of.

CWP No. 3901 of 1999

2. Dismissed as withdrawn.

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Case Metadata
  • Ck Citation: (2012) 12 P&H CK 0183
  • Coram: Surya Kant, J; R.P. Nagrath, J
  • Bench: Division Bench
  • Advocates: M.L. Saggar, with Mr. Sunny Saggar, for the Appellant; Mikhail Kad, AAG, Punjab and Mr. Puneet Jindal, Advocate, for the Respondent
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