Sukhwinder Singh @ Sukha Vs State of Punjab

High Court Of Punjab And Haryana At Chandigarh 11 Dec 2012 C.R.M. No. M-33118 of 2012 (O and M) (2012) 12 P&H CK 0201
Bench: Single Bench

Judgement Snapshot

Case Number

C.R.M. No. M-33118 of 2012 (O and M)

Hon'ble Bench

Nawab Singh, J

Advocates

Surinder Garg, for the Appellant; Abhishek Singh, AAG, Punjab, for the Respondent

Judgement Text

Translate:

Nawab Singh, J.@mdashDismissed as withdrawn at this stage.

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Case Metadata
  • Ck Citation: (2012) 12 P&H CK 0201
  • Coram: Nawab Singh, J
  • Bench: Single Bench
  • Advocates: Surinder Garg, for the Appellant; Abhishek Singh, AAG, Punjab, for the Respondent
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