Daya Chaudhary, J@mdashThe grouse of the petitioner in the present writ petition is that his promotion to the post of Lecturer is pending because of missing of the file, which was handed over to respondent No. 2. Learned counsel for the petitioner submits that the petitioner moved representations (Annexures P-2 and P-3) but no action has been taken.
2. Without commenting anything on the merits of the case and keeping in view the fact that the representations moved by the petitioners have not been decided so far, the present writ petition is disposed of with a direction to respondents No. 2 and 3 to consider the representations (Annexures P-2 and P-3) moved by the petitioner.
Disposed of accordingly.
