Rajiv Sharma, Judge
CWP No. 9650 of 2012
1. The petitioner has been transferred from Gagret to Chamba. He has already joined his duties at Chamba. Mr. Rakesh Kumar Dogra, Advocate, submits that one post of Draughtsman is lying vacant at Bilaspur. If that be so, it is open to the petitioner to make a representation before the competent authority for being posted him at Bilaspur. Accordingly, the writ petition is disposed of with a direction to the petitioner to make a representation before the competent authority within a period of two weeks and thereafter, the competent authority shall consider and pass appropriate orders on the representation made by the petitioner, if the post is lying vacant at Bilaspur. Pending application(s), if any also stands disposed of.
CWP No. 934 of 2012
The petitioner has been adjusted at Gagret, District Una. In view of this, the petition is rendered infructuous, so also the pending application(s), if any.
