Smt. Shila Gurung. VsState of Sikkim & Ors

SIKKIM HIGH COURT 12 Oct 2017 56 of 2017 (2017) 10 SIK CK 0005
Bench: Single Bench

Judgement Snapshot

Case Number

56 of 2017

Hon'ble Bench

Satish K. Agnihotri

Advocates

B. Sharma, Bhola N. Sharma, J.B. Pradhan, S.K. Chettri, Pollin Rai, D.K. Siwakotir

Judgement Text

Translate:

1. Mr. B. Sharma, learned Senior Counsel, on instruction, seeks permission to withdraw this writ petition, with liberty to have recourse to the appropriate forum, as advised under law.

2. It is ordered.
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