Tej Singh Vs Gobind Singh and Others

Allahabad High Court 2 Apr 1880 (1880) 04 AHC CK 0004
Bench: Division Bench
Result Published

Judgement Snapshot

Hon'ble Bench

Straight, J; Pearson, J

Final Decision

Dismissed

Judgement Text

Translate:

Pearson, J.@mdashThe construction put by the lower Appellate Court on the terms of Section 310, Act X of 1877, appears to us to be correct. The appeal, therefore, fails and is dismissed with costs.

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Case Metadata
  • Citation: (1880) ILR (All) 850
  • Ck Citation: (1880) 04 AHC CK 0004
  • Coram: Straight, J; Pearson, J
  • Bench: Division Bench
  • Result: Dismissed
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