Dalu Malwahi Vs Palakdhari Singh

Allahabad High Court 18 Jul 1896 (1896) 07 AHC CK 0010
Bench: Division Bench
Result Published

Judgement Snapshot

Hon'ble Bench

John Edge, J; Blennerhassett, J

Final Decision

Dismissed

Judgement Text

Translate:

John Edge, Kt., C.J. and Blennerhassett, J.@mdashThe principle of the decision in Dan Bahadur Singh v. Anandi Prasad supra, p. 435, governs this case. It is supported by the decisions of the Bombay High Court in Ganesh Shivram v. Abdulla Beg I.L.R.8 Bom. 538; Davlatsing v. Pandu ILR 9 Bom. 176; Vishnu Vishwanath v. Hur Patel ILR 12 Bom. 499; and Swamirao Narayan Deshpande v. Kashinath Krishna Mutalik Desai ILR 15 Bom. 419. We dismiss this appeal with costs.

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Case Metadata
  • Citation: (1896) ILR (All) 479
  • Ck Citation: (1896) 07 AHC CK 0010
  • Coram: John Edge, J; Blennerhassett, J
  • Bench: Division Bench
  • Result: Dismissed
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