Fazal Muhammad Vs Phul Kuar

Allahabad High Court 11 Mar 1879 (1879) 03 AHC CK 0008
Bench: Full Bench
Result Published

Judgement Snapshot

Hon'ble Bench

Robert Stuart, C.J; Spankie, J; Pearson, J; Oldfield, J

Final Decision

Dismissed

Judgement Text

Translate:

1. The Full Bench is of opinion that the appeal is beyond time and not entitled to be admitted. It is therefore dismissed with costs.

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Case Metadata
  • Citation: (1880) ILR (All) 193
  • Ck Citation: (1879) 03 AHC CK 0008
  • Coram: Robert Stuart, C.J; Spankie, J; Pearson, J; Oldfield, J
  • Bench: Full Bench
  • Result: Dismissed
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