Pearson, J.@mdashWe see no sufficient reason to interfere with the lower Appellate Court''s decision which is in conformity with the terms of the law, and is supported by this Court''s ruling dated the 20th December 1870 (unreported). The appeal is therefore dismissed.
Kadir Bakhsh Vs Ilahi Bakhsh and Another
Bench: Division Bench
Result Published
Judgement Snapshot
Hon'ble Bench
Spankie, J; Pearson, J
Final Decision
Dismissed
Judgement Text
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