Nehalo Vs Nawal and Others

Allahabad High Court 8 May 1877 (1877) 05 AHC CK 0007
Bench: Division Bench
Result Published

Judgement Snapshot

Hon'ble Bench

Robert Stuart, C.J; Oldfield, J

Final Decision

Allowed

Judgement Text

Translate:

@JUDGMENTTAG-ORDER

1. We consider that this application can ho entertained under the terms of Section 1, Act IX of 1861, and we reverse the Judge''s order, and direct him to enquire into the application and pass an order according to law. The costs will abide the result.

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