Mazhar Husain Vs Emperor Through Abdul Karim

Allahabad High Court 23 Sep 1920 (1920) 09 AHC CK 0004
Bench: Single Bench

Judgement Snapshot

Hon'ble Bench

Gokul Prasad, J

Judgement Text

Translate:

Gokul Prasad, J.@mdashFor the reasons stated at length by the learned Sessions Judge, I discharge the order of conviction passed by the Trial Court.

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Case Metadata
  • Citation: AIR 1920 All 288 : 59 Ind. Cas. 194
  • Ck Citation: (1920) 09 AHC CK 0004
  • Coram: Gokul Prasad, J
  • Bench: Single Bench
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