D.N. Patel, J.@mdashLearned Counsel for the Petitioner submitted that the Petitioner is under suspension since 25th June, 2011 and till today
neither the inquiry has been completed nor the subsistence allowance has been paid to the Petitioner and, therefore, let a suitable direction be given
to the Respondent authorities to complete the pending inquiry and to make payment of accumulated amount of subsistence allowance, within the
stipulated time and further to direct the Respondents to regularly make payment of subsistence allowance at the end of every month.
2. Learned Counsel for the Respondents, as per the instructions of the University, submitted that the pending inquiry against the Petitioner will be
completed within a period of twelve weeks from the date of receipt of a copy of the order of this Court and the accumulated amount of
subsistence allowance shall also be paid to the Petitioner, as early as possible.
3. In view of the aforesaid submissions, I hereby direct Respondent Nos. 1, 2 and 3 to complete the pending inquiry against the present Petitioner
as early as possible and practicable, but, in no case, later than sixteen weeks from the date of receipt of a copy of the order of this Court. Further
time, if any, is required, extension application shall be preferred by Respondent Nos. 1 to 3, but, there will not be any presumption of extension of
time by the Respondents. I further direct Respondent Nos. 1 to 3 to make payment of the accumulated amount of subsistence allowance to the
Petitioner within a period of four weeks from today. I further direct Respondent Nos. 1 to 3 to make regular payment of the subsistence allowance
at the end of every English calendar month.
4. Learned Counsel for the Petitioner submitted that the delinquent shall cooperate with the department inquiry, so that the inquiry may be
completed within the stipulated time, as given herein above, and the Petitioner will not ask for any unnecessary adjournment.
5. This writ petition is, accordingly, disposed of, in view of the aforesaid directions.