Rs. 50,000/-",Towards permanent disability and loss of income.
Rs. 5000/-,Towards pain and suffering
Rs. 35387/-,Towards medical expenses
Case No: 644 of 2007
Date of Decision: Jan. 30, 2017
Acts Referred: <a href=2221>Motor Vehicles Act, 1988</a>, <a href=2221-173>Section 173</a>, <a href=15711-173>Section 173</a> - Appeals
Hon'ble Judges: S.K.Awasthi
Bench: Single Bench
Advocate: H K Shukla, Arvind Kumar Agarwal
Rs. 50,000/-",Towards permanent disability and loss of income.
Rs. 5000/-,Towards pain and suffering
Rs. 35387/-,Towards medical expenses