Harsh Mander Vs Amit Anilchandra Shah

SUPREME COURT OF INDIA 19 Oct 2016 Review Petition (Crl.) No. 636 of 2016 in Special Leave Petition (Crl.) No. 5000 of 2016 (2016) 10 SC CK 0011
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Review Petition (Crl.) No. 636 of 2016 in Special Leave Petition (Crl.) No. 5000 of 2016

Hon'ble Bench

S. A. Bobde and Ashok Bhushan, JJ.

Final Decision

Dismissed

Judgement Text

Translate:

@JUDGMENTTAG-ORDER

1. We have perused the Review Petition and the connected papers.

2. We do not find any error in the order impugned, much less an apparent error on the face of the record, so as to call for its review.

3. The Review Petition is, accordingly, dismissed.

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Case Metadata
  • Ck Citation: (2016) 10 SC CK 0011
  • Coram: S. A. Bobde and Ashok Bhushan, JJ.
  • Bench: Division Bench
  • Result: Dismissed
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