Lalta Pershad and Others Vs Sheikh Azzir-Ud-Din Ahmid and another

Privy Council 21 Nov 1896 (1896) 11 PRI CK 0002

Judgement Snapshot

Hon'ble Bench

Watson, Hobhouse, Morris, Richard Couch, JJ.

Judgement Text

Translate:

Their Lordships

1. Dismissed the petition with costs.

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Case Metadata
  • Citation: (1896) 24 IndApp 49
  • Ck Citation: (1896) 11 PRI CK 0002
  • Coram: Watson, Hobhouse, Morris, Richard Couch, JJ.
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