James W. Colvile, J.
1. The point is important, and enough has beer said to make it desirable that it should be discussed. Special leave may be granted on the usual terms for the purpose of raising the question.
Meer Reasut Hossein Vs Hadjee Abdoollah and others
Judgement Snapshot
Hon'ble Bench
James W. Colvile, Barnes Peacock, Montague E. Smith, Robert P. Collier, Lawrence Peel, JJ.
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