Gyan Ral and Others Vs The State of Bihar and Others

Patna High Court 24 Feb 1989 L.P.A. No. 19 of 1989 (R) (1989) 37 BLJR 505
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

L.P.A. No. 19 of 1989 (R)

Hon'ble Bench

S.H.S. Abidi, J; N.S. Rao, J

Final Decision

Dismissed

Judgement Text

Translate:

Heard the learned counsel for the parties. We do not find any merit in this appeal. It is accordingly dismissed.

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Case Metadata
  • Citation: (1989) 37 BLJR 505
  • Coram: S.H.S. Abidi, J; N.S. Rao, J
  • Bench: Division Bench
  • Result: Dismissed
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