Bahuleyan Thampi (Died) and Others Vs Muthian Nadar and Others

Madras High Court (Madurai Bench) 4 Aug 2011 S.A. No. 164 of 2002 and C.M.P. No. 16234 of 2003 (2011) 08 MAD CK 0265
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

S.A. No. 164 of 2002 and C.M.P. No. 16234 of 2003

Hon'ble Bench

M.M. Sundresh, J

Advocates

J. Ananthavalli, for the Appellant; D. Rajagopal, for 1st Respondent, for the Respondent

Final Decision

Dismissed

Judgement Text

Translate:

M.M. Sundresh, J.@mdashThe learned Counsel appearing for the Appellants submitted that the parties have settled the dispute out of Court and hence, the appeal may be dismissed as settled out of Court. She has also made an endorsement to that effect. In view of the same, this Second Appeal is dismissed as Settled out of Court. No. costs. Consequently, connected M.P. No. 16234 of 2003 is closed.

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