M. Rajkumar Vs The Tahsildar, The Revenue Inspector, The Office of Revenue Inspector, Y. Othakkadai Region, Y. Othakkadai and The Village Administrative Officer, The Office of Village Administrative Officer, Y. Othakkadai

Madras High Court (Madurai Bench) 21 Oct 2010 Writ Petition No. 12366 of 2010 (2010) 10 MAD CK 0318

Bench: Single Bench

Result Published

Judgement Snapshot

Case Number

Writ Petition No. 12366 of 2010

Hon'ble Bench

M. Jaichandren, J

Advocates

S.C. Herold Singh Government Advocate, for the Respondent

Final Decision

Dismissed

Judgement Text

Translate:

@JUDGMENTTAG-ORDER

M. Jaichandren

1. This petition has been listed under the caption "For Dismissal", since, there was no representation on behalf of the petitioner, on earlier occasions, i.e., on 30.09.2010 and 20.10.2010. Even today, there is no representation on behalf of the petitioner. Hence, this petition is dismissed for non-prosecution. No costs.

Madhya Pradesh High Court