Nirmul Chandra Mookerjee and Another Vs Doyal Nath Bhuttacharjee and Others

Calcutta High Court 11 Jan 1877 (1877) 01 CAL CK 0001
Bench: Single Bench

Judgement Snapshot

Hon'ble Bench

Pontifex, J

Judgement Text

Translate:

Pontifex, J.@mdashI think the Court has power to grant this application, if the plaintiff''s are actually paupers. The power to allow a case to be continued as a pauper suit is, I think, included in the power given to the Court to allow a, suit in forma pauperis to be instituted.

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