Wilson, J.@mdashThe order of transfer may be made on the ground that the parties and the witnesses reside in Calcutta; that it will be cheaper to try the suit here; and that all parties appearing on the motion desire a transfer. These reasons to be recorded.
Payn Vs The Administrator-General of Bengal and Others
Bench: Single Bench
Judgement Snapshot
Hon'ble Bench
Wilson, J
Judgement Text
Translate:
