Lal Miah and Another Vs Nazir Khalashi and Others

Calcutta High Court 15 Mar 1886 (1886) 03 CAL CK 0003
Bench: Division Bench

Judgement Snapshot

Hon'ble Bench

Prinsep, J; Grant, J

Judgement Text

Translate:

1. This case merely followed the decisions in Bhasiruddeen Bhuia v. Bahar Ali ILR Cal. 8 and Askar Mea v. Sabdur Mea ILR Cal. 137.

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Case Metadata
  • Citation: (1885) ILR (Cal) 696
  • Ck Citation: (1886) 03 CAL CK 0003
  • Coram: Prinsep, J; Grant, J
  • Bench: Division Bench
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