In Re: Audhur Ghundra Shaw and Others

Calcutta High Court 10 Jul 1873 (1873) 07 CAL CK 0001

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Judgement Text

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Macpherson, J.@mdashDischarged the rule with costs, observing that the matter wholly related to the revenue, and the Court therefore had no jurisdiction.

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  • Ck Citation: (1873) 07 CAL CK 0001
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