In Re: Goods of Ram Chand Seal

Calcutta High Court 8 May 1879 (1879) 05 CAL CK 0006
Bench: Single Bench

Judgement Snapshot

Hon'ble Bench

Pontifex, J

Judgement Text

Translate:

Pontifex, J.@mdashIf Hindus take out letters of administration at all, they must take out general letters. I cannot grant you letters of administration limited as you wish.

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Case Metadata
  • Citation: (1880) ILR (Cal) 2
  • Ck Citation: (1879) 05 CAL CK 0006
  • Coram: Pontifex, J
  • Bench: Single Bench
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