Protima Aurat Vs Ouksia Sirkar and Others

Calcutta High Court 9 Sep 1872 Reference, No. 14 (1872) 09 CAL CK 0005

Judgement Snapshot

Case Number

Reference, No. 14

Judgement Text

Translate:

Richard Cowch Kt., C.J.@mdashThe Judge''s view of the law is right.

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