Muhammad Abdul Khoyer Vs Asgar Khan and Another

Calcutta High Court 24 Jul 1933 (1933) 07 CAL CK 0030
Bench: Division Bench

Judgement Snapshot

Hon'ble Bench

C.C. Ghose, Acting C.J.; S.K. Ghose, J

Judgement Text

Translate:

@JUDGMENTTAG-ORDER

1. For the reasons set out in the letter of reference, we accept the reference and set aside the conviction and the sentence. The fines, if paid, will be refunded.

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Case Metadata
  • Citation: 148 Ind. Cas. 892
  • Ck Citation: (1933) 07 CAL CK 0030
  • Coram: C.C. Ghose, Acting C.J.; S.K. Ghose, J
  • Bench: Division Bench
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