Badan Bebajea Vs Kala Chand Bebajea

Calcutta High Court 24 Mar 1879 (1879) 03 CAL CK 0012
Bench: Division Bench

Judgement Snapshot

Hon'ble Bench

McDonell, J; Jackson, J

Judgement Text

Translate:

Jackson, J.@mdashIt appears to us that this case should have been dealt with under Chap. xix, and Section 648 has no reference to it.

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Case Metadata
  • Citation: (1879) ILR (Cal) 823
  • Ck Citation: (1879) 03 CAL CK 0012
  • Coram: McDonell, J; Jackson, J
  • Bench: Division Bench
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