Macpherson, J.@mdashThe Court was of opinion that the Sheriff'' was entitled to poundage upon the sum actually compromised for, and granted the application subject to such payment of poundage to the Sheriff. The Sheriff'' to have the costs of the application.
Roychurn Dutt Vs Ameena Bibi
Bench: Single Bench
Judgement Snapshot
Hon'ble Bench
Macpherson, J
Judgement Text
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