Hyder Ali Vs Jafar Ali

Calcutta High Court 15 Jul 1875 (1875) 07 CAL CK 0005
Bench: Division Bench
Acts Referenced

Judgement Snapshot

Hon'ble Bench

Richard Garth, C.J; Macpherson, J

Acts Referred
  • Rent Law of Bengal, L.P. Act, 1869 - Section 98

Judgement Text

Translate:

Richard Garth, C.J.@mdashThe Judge of the Small Cause Court is right in thinking that the Small Cause Court has no jurisdiction, as the suit is clearly one which might and ought to have been brought u/s 98 of Bengal Act VIII of 1869.

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Case Metadata
  • Citation: (1876) ILR (Cal) 183
  • Ck Citation: (1875) 07 CAL CK 0005
  • Coram: Richard Garth, C.J; Macpherson, J
  • Bench: Division Bench
Referenced Acts & Sections
  • Rent Law of Bengal, L.P. Act, 1869 - Section 98
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