S.M. Golaupmonee Dossee Vs S.M. Prosonomoye Dossee

Calcutta High Court 14 Jul 1873 (1873) 07 CAL CK 0004

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Judgement Text

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Macpherson, J.@mdashSaid that he thought that on the authorities in England a suit on behalf of a pauper by a next friend who was also a pauper could be brought.

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  • Ck Citation: (1873) 07 CAL CK 0004
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