Juggut Chunder Roy and Others Vs Roop Chand Shaw and Others

Calcutta High Court 24 Mar 1881 (1881) 03 CAL CK 0025
Bench: Single Bench

Judgement Snapshot

Hon'ble Bench

Broughton, J

Judgement Text

Translate:

Broughton, J.@mdashFound that the defendants were partners, and gave a decree in favour of the plaintiffs against all the defendants, and ordered Roop Chand to pay the costs incurred by Tariney Pershad Shaw and Chand: Mohun Shaw, and the costs of Rakhal Doss to be paid out of the partnership assets, aftet satisfaction of the debt.

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