Iswar Chandra Dutt Vs Iswar Chandra Ghose

Calcutta High Court 7 Aug 1872 (1872) 08 CAL CK 0009

Judgement Snapshot

Judgement Text

Translate:

Markby, J.

Markby, J., having taken time to consider and to look into the practice of the Court, subsequently made the order in terms of the application.

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