In Re: Rushton (deceased)

Calcutta High Court 29 Apr 1878 (1878) 04 CAL CK 0016
Bench: Single Bench

Judgement Snapshot

Hon'ble Bench

Richard Garth, C.J

Judgement Text

Translate:

Richard Garth, C.J.@mdashIt appears tome that Mr. Belchambers is perfectly right, and that the value of the property must be the value at the present time, less the capitalized value of the annuity.

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Case Metadata
  • Citation: (1878) ILR (Cal) 736
  • Ck Citation: (1878) 04 CAL CK 0016
  • Coram: Richard Garth, C.J
  • Bench: Single Bench
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